Jamna Datwani vs Janak Datwani & Ors
2020 Latest Caselaw 1179 Del

$~3   (SPL.DB)
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CON. CAS(C) 125/2020
      JAMNA DATWANI                            ..... Petitioner
                     Through: Mr. Deepak Khosla, Adv.

                  versus

      JANAK DATWANI AND ORS.                 ..... Respondents
                   Through: Mr. Abhimanyu Mahajan,
                              Ms. Anubha Goel, Ms. Tanisha Bawa
                              and Mr. Mayank Joshi, Advs. for R-1
                              Ms.Neelima Tripathi, Mr.Gunjan
                              Singh and Mr.Harsimran Duggal,
                              Advs. for R-2 & 3
      CORAM:
      HON'BLE MR. JUSTICE V. KAMESWAR RAO
      HON'BLE MS. JUSTICE ANU MALHOTRA
                   ORDER

% 19.02.2020

CM APPL. 6801/2020 Renotify on March 27, 2020. The date of February 28, 2020 stands cancelled.

V. KAMESWAR RAO, J

ANU MALHOTRA, J FEBRUARY 19, 2020/bh