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Mahender Singh & Anr vs Ranjit Singh & Anr.
2019 Latest Caselaw 1119 Del

Citation : 2019 Latest Caselaw 1119 Del
Judgement Date : 19 February, 2019

Delhi High Court
Mahender Singh & Anr vs Ranjit Singh & Anr. on 19 February, 2019
$~7
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                         Date of Order: 19.02.2019
+                 C.R.P 179/2018 & CM No.34581/2018
        MAHENDER SINGH & ANR              ..... Petitioners
                    Through: Mr. Dinesh Lal, Advocate along
                             with petitioners in person.

                              versus

        RANJIT SINGH & ANR.                               ..... Respondents
                      Through:            Mr. Tarun Gupta, Advocate for
                                          R1 along with respondent No.1
                                          in person.
                                          Respondent No.2 in person.
                                          Smt. Amrit Kaur and Smt.
                                          Tirpat Kaur, sisters of the
                                          petitioners, in person.
        CORAM:
        HON'BLE MR. JUSTICE VINOD GOEL

        1.        The settlement agreement dated 29.01.2019 has been
        received from the Delhi High Court Mediation and Conciliation
        Centre.      The petitioners, sisters of petitioners namely Smt.
        Amrit Kaur and Smt. Tirpat Kaur and respondent No.1 & 2
        confirm the mediation settlement.
        2.        The civil suit No.2741/2016 filed by the respondent No.1
        stands disposed of in terms of the said settlement. The parties
        shall remain bound by the terms and conditions of the
        settlement agreement dated 29.01.2019.

C.R.P. 179/2018                                                 Page 1 of 2
         3.          In view of the settlement agreement dated 29.01.2019, the
        petitioners seek permission to withdraw the revision petition.
        The         petition,   along    with   application    being    C.M.
        No.34581/2018, is dismissed as withdrawn.




                                                          VINOD GOEL, J.

FEBRUARY 19, 2019 "sandeep"

 
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