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Forum For Media And Literature And ... vs Db Corp Ltd. And Ors.
2018 Latest Caselaw 5917 Del

Citation : 2018 Latest Caselaw 5917 Del
Judgement Date : 28 September, 2018

Delhi High Court
Forum For Media And Literature And ... vs Db Corp Ltd. And Ors. on 28 September, 2018
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                   Reserved on: 03.07.2018
                                 Pronounced on: 28.09.2018
+      FAO (OS) 93/2018 & C.M. APPL.23811/2018
       FORUM FOR MEDIA AND LITERATURE AND ANR.
                                                         ......Appellants
                   Through: Sh. Kapil Sibal, Sr. Advocate with Sh. Pramod
                   Kumar Dubey, Sh. Kotla Harshavardhan, Ms. Mansi Sood,
                   Sh. Nizam Pasha and Sh. Nishoonk Matroo, Advocates.
             Versus
       D.B. CORP. LTD. AND ORS.                            ....Respondents

Through: Sh. Sajan Poovayya and Sh. Neeraj Malhotra, Sr. Advocates with Sh. Biju Mattam, Ms. Aastha Chawla, Ms. Ankita Bafna, Sh. Priyadarshi Banerjee and Sh. Pratibhanu. S. Kharola, Advocates.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA MR. JUSTICE S. RAVINDRA BHAT %

1. The impugned order is set aside. The matter is remitted to the learned Single Judge who shall consider the question of grant of interim relief on the basis of the pleadings and contentions of the parties. Parties shall be present before the concerned learned Single Judge, on 3rd October, 2018.

2. For detailed judgment, the decision dated 28 th September, 2018 in FAO (OS) 92/2018 may be referred to.

S. RAVINDRA BHAT (JUDGE)

A.K. CHAWLA (JUDGE) SEPTEMBER 28, 2018

 
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