Pr. Commissioner Of Income Tax -4, vs International Coal Ventures Pvt. ...
2018 Latest Caselaw 6698 Del

$~48
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       ITA 1174/2018
%                                      Reserved on: 29th October, 2018
                                  Pronounced on: 12th November, 2018

        PR. COMMISSIONER OF INCOME TAX -4,          ..... Appellant
                     Through: Mr. Asheesh Jain, Sr. Standing Counsel
                     for Income Tax Department.
                     versus
        INTERNATIONAL COAL VENTURES PVT. LTD. ..... Respondent
                    Through: Mr. Aneesh Mittal, Advocate.

        CORAM:
           HON'BLE MR. JUSTICE SANJIV KHANNA
           HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

SANJIV KHANNA, J.

Having considered the order passed by the Commissioner of Income- tax (Appeals) and the questions raised, we deem it appropriate to issue notice to the respondent-assessee for due consideration of the issue.

Issue notice to respondent by all modes, returnable on 21st January, 2019.

SANJIV KHANNA, J.

ANUP JAIRAM BHAMBHANI, J.

th NOVEMBER 12 , 2018 ssn