Jubilant Capital Pvt Ltd vs Deputy Commissioner Of ...
2018 Latest Caselaw 255 Del

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* IN THE HIGH COURT OF DELHI AT NEW DELHI
                         Date of Decision: 10.01.2018
+   ITA 1000/2017 & CM No.41760/2017
    JUBILANT SECURITIES PVT LTD                  ..... Appellant
                 versus
    DEPUTY COMMISSIONER OF INCOME-TAX
                                  ..... Respondent
    And connected matters:
+   ITA 1001/2017 & CM No.41761/2017
+   ITA 1014/2017 & CM No.41800/2017
    Present:       Mr. Gaurav Jain with Mr. Aditya Vohra, Advs. for
                   appellant.
                   Mr. Asheesh Jain, Senior Standing Counsel,
                   Income Tax Department.
    CORAM:
    HON'BLE MR. JUSTICE S. RAVINDRA BHAT
    HON'BLE MR. JUSTICE A. K. CHAWLA
                 ORDER

% 10.01.2018 The appeals are dismissed. For detailed judgment, the decision in ITA No.1000/2017 dated 10.01.2018 may be referred to.

S. RAVINDRA BHAT, J

A. K. CHAWLA, J JANUARY 10, 2018 kks