Ravi Rai vs Medical Council Of India And Ors.
2018 Latest Caselaw 4917 Del

*   IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    Judgment reserved on: 10.04.2018
                                 Judgment pronounced on: 20.08.2018

+   W.P.(C) 10625/2017 & CM APP Nos.43513-43514/2017
    RAVI RAI
                                                          ..... Petitioner
                     Through:    Mr.Abhinav Shrivastava with Mr.Rahul
                                 Gupta, Advs.

                     versus

    MEDICAL COUNCIL OF INDIA AND ORS.
                                                        ..... Respondents
                     Through:    Mr.T. Singhdev, Mr.Tarun Verma, Ms,
                                 Amandeep Kaur Ms.Puja Sarkar, Ms.
                                 Michelle Biakhthans Sanghi and
                                 Mr.Abhijit Chakravarty, Advs, for R-1.
                                 Mr.Praveen Khattar with Mr.Bapi Das,
                                 Advs. for R-2 along with L.D.S. Uppal,
                                 Assistant Secretary, DMC.

CORAM:-
HON'BLE MR. JUSTICE RAJIV SHAKDHER
%

RAJIV SHAKDHER, J.

For judgment, see W.P.(C) No.10506/2017.

RAJIV SHAKDHER (JUDGE) AUGUST 20, 2018 A