South Delhi Municipal ... vs Foundation For Organizational ...
2017 Latest Caselaw 4736 Del

Citation : 2017 Latest Caselaw 4736 Del
Judgement Date : 4 September, 2017

Delhi High Court

South Delhi Municipal ... vs Foundation For Organizational ... on 4 September, 2017

$~
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                           Date of Decision: 04.09.2017
+    LPA 690/2016 & CM Nos.45753/2016
     SOUTH DELHI MUNICIPAL CORPORATION ..... Appellant
                  Through: Mr. Sanjay Poddar, Sr. Adv. with
                  Ms. Mansi Gupta and Mr. Govind, Advs. for
                  SDMC.
                  versus
     AMBIENCE EDUCATION SOCIETY                ..... Respondent

Through: Ms. Madhumita Bhattacharjee, Adv. And connected matter: + LPA 406/2017 & CM No.20520-20521/2017 CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE CHANDER SHEKHAR

MR. JUSTICE S. RAVINDRA BHAT

% The appeals are dismissed. For detailed judgment, the decision dated 04.09.2017 in LPA No.690/2016 may be referred to.

S. RAVINDRA BHAT, J

CHANDER SHEKHAR, J SEPTEMBER 04, 2017 kks

Download the LatestLaws.com Mobile App