Union Of India & Ors vs Kamal Kumar
2017 Latest Caselaw 5953 Del

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*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          Reserved on: 24.08.2017
                                        Pronounced on: 27.10.2017
+       LPA 531/2012
        UNION OF INDIA & ORS                           ..... Appellants
                      versus
     KAMAL KUMAR                                       ..... Respondent

And connected matters:

+       LPA 532/2012
+       LPA 534/2012
+       LPA 540/2012

Appearance: Mr. Baldev Malik with Mr. Arjun Malik, Advocates for appellants/UOI in all matters. Ms. Maneesha Dhir with Ms. Sarmishta Gosh, Mr. Nishant Piyush and Mr. Mahipal Singh, Advocates for respondents in all matters. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUNIL GAUR

MR. JUSTICE S. RAVINDRA BHAT

The appeals are dismissed.

For detailed judgment, the decision dated 27.10.2017 in LPA No.531/2012 may be referred to.

S. RAVINDRA BHAT, J

SUNIL GAUR, J OCTOBER 27, 2017