Citation : 2017 Latest Caselaw 6399 Del
Judgement Date : 13 November, 2017
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Decided on: 13.11.2017
+ LPA 651/2017
MEDICAL COUNCIL OF INDIA ..... Appellant
Through : Sh. Vikas Singh, Sr. Advocate with Sh. T.
Singhdev, Ms. Puja Sarkar, Ms. Mischalle Biakthan
Singh and Sh. Tarun Verma, Advocates.
+ LPA 654/2017
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
..... Appellant
Through : Ms. Ekta Sikri and Sh. Jasbir Bidhuri,
Advocates.
Versus
DIGANT JAIN AND ORS. ......Respondents
Through : Sh. Bharat Sanghal, Ms. Vernika Tomar, Ms. Vidushi Garg, Ms. Isha Gupta and Ms. Anudita Deka, Advocates, for Respondent No.1. Sh. Kirtiman Singh, CGSC and Sh. Waize Ali Noor and Sh. Prateek Dhanda, Advocates, for Respondent Nos. 4 to
Sh. Siddhartha Dutta, Advocate, for Respondent No.8.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUNIL GAUR MR. JUSTICE S. RAVINDRA BHAT %
LPA Nos. 651/2017 and 654/2017 are allowed; there shall be no order on costs.
For detailed judgment, the decision dated 13.11.2017 in LPA 651/2017 may be referred to.
S. RAVINDRA BHAT (JUDGE)
SUNIL GAUR (JUDGE) NOVEMBER 13, 2017
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