Sanjivayya Memorial Trust & Anr. vs Praveen Bhatnagar & Anr.
2017 Latest Caselaw 6203 Del

Citation : 2017 Latest Caselaw 6203 Del
Judgement Date : 6 November, 2017

Delhi High Court

Sanjivayya Memorial Trust & Anr. vs Praveen Bhatnagar & Anr. on 6 November, 2017

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                      DECIDED ON: 06 .11.2017
+                LPA 465/2016, CM APPL.30573/2016
     SANJIVAYYA MEMORIAL TRUST & ANR.                 ... Appellant

                 Versus

     PRAVEEN BHATNAGAR & ANR.                       ..... Respondents

     Appearance: Mr. Piyush Sharma, Advocate for appellants.
     Mr. Mukesh M. Goel with Ms. Ashi Rawat, Advocates for R-1.
     Ms. Eshita Baruah, proxy for Mr. Gaurang Kanth, Advocate for
     NDMC.

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
S.RAVINDRA BHAT, J. (ORAL)

The appeal is dismissed. For detailed judgment, the decision in LPA-464/2016 dated 06.11.2017 may be referred to.

S. RAVINDRA BHAT (JUDGE)

SANJEEV SACHDEVA (JUDGE) NOVEMBER 06, 2017

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