Manish Alias Aaloo vs State ( Nct Of Delhi)
2017 Latest Caselaw 2567 Del

Citation : 2017 Latest Caselaw 2567 Del
Judgement Date : 22 May, 2017

Delhi High Court

Manish Alias Aaloo vs State ( Nct Of Delhi) on 22 May, 2017

*   IN THE HIGH COURT OF DELHI AT NEW DELHI
+   CRL.A. 1219/2015

    MANISH ALIAS AALOO                                 ..... Appellant
                 Through :         Attendance slip not given.

                       Versus

    STATE ( NCT OF DELHI)                              ..... Respondent
                   Through :       Dr. M.P. Singh, APP with ASI
                                   Jaiveer Singh, P.S. K. Khas

    CORAM:
    HON'BLE MR. JUSTICE A.K. PATHAK


    A.K. PATHAK, J.

For judgment see Crl.A.No.1141/2015 decided on 22nd May,

2017.

A.K. PATHAK, J. MAY 22, 2017 ga

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