Kalpana Verna And Ors vs Canara Bank Thr Its General ...
2017 Latest Caselaw 1587 Del

Citation : 2017 Latest Caselaw 1587 Del
Judgement Date : 24 March, 2017

Delhi High Court

Kalpana Verna And Ors vs Canara Bank Thr Its General ... on 24 March, 2017

$~7.
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 11103/2016
       KALPANA VERNA AND ORS                    ..... Petitioners
                   Through: Ms. Archana Kumari, Advocate

                          versus

       CANARA BANK THR ITS GENERAL MANAGER..... Respondent
                   Through: Mr. Premtosh Mishra, Advocate with
                   Mr. Mohit Sonkar and Ms. Anvesha Dwivedi,
                   Advocates

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI

                          ORDER

% 24.03.2017

1. Learned counsel for the petitioners states that she has instructions to withdraw the present petition as the dispute, subject matter of the present petition has been sorted out with the respondent/Bank.

2. Leave, as prayed for, is granted. The petition is disposed of.

HIMA KOHLI, J MARCH 24, 2017 rkb

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