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Shammi Kapoor vs Seema Aggarwal
2017 Latest Caselaw 3064 Del

Citation : 2017 Latest Caselaw 3064 Del
Judgement Date : 5 July, 2017

Delhi High Court
Shammi Kapoor vs Seema Aggarwal on 5 July, 2017
$~A-
*    IN THE HIGH COURT OF DELHI AT NEW DELHI


%                                      Date of decision: July 05, 2017

+     CM(M)211/2016

      SHAMMI KAPOOR                               ...Petitioner
                  Through              Mr.J.C.Mahindroo, Adv.

                          Versus

      SEEMA AGGARWAL                              ...Respondent
                  Through              Mr.Ravi Shankar Garg, Adv.

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

JAYANT NATH, J. (ORAL)

The facts and issues of the present case are identical to those of CM(M) 208/2016.

In view of the reasons noted in the order dated 05.07.2017 in the above said petition, the present petition also stands dismissed.

All pending applications, if any, also stand dismissed.

(JAYANT NATH) JUDGE JULY 05, 2017

 
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