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Hans Raj & Anr. vs Renu Aggarwal
2017 Latest Caselaw 3062 Del

Citation : 2017 Latest Caselaw 3062 Del
Judgement Date : 5 July, 2017

Delhi High Court
Hans Raj & Anr. vs Renu Aggarwal on 5 July, 2017
$~A-
*    IN THE HIGH COURT OF DELHI AT NEW DELHI


%                                      Date of decision: July 05, 2017

+     CM(M)229/2016

      HANS RAJ & ANR.                             ...Petitioners
                   Through             Mr.J.C.Mahindroo, Adv.

                          Versus

      RENU AGGARWAL                               ...Respondent
                 Through               Mr.Ravi Shankar Garg, Adv.

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

JAYANT NATH, J. (ORAL)

The facts and issues of the present case are identical to those of CM(M) 208/2016.

In view of the reasons noted in the order dated 05.07.2017 in the above said petition, the present petition also stands dismissed.

All pending applications, if any, also stand dismissed.

(JAYANT NATH) JUDGE JULY 05, 2017

 
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