M/S Rajan Electricals Private ... vs Ashok Kumar Aggarwal & Anr
2017 Latest Caselaw 212 Del

Citation : 2017 Latest Caselaw 212 Del
Judgement Date : 12 January, 2017

Delhi High Court

M/S Rajan Electricals Private ... vs Ashok Kumar Aggarwal & Anr on 12 January, 2017

$~17
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      RFA 767/2016 & CM 36001/2016
       M/S RAJAN ELECTRICALS PRIVATE LIMITED..... Appellant
                     Through : None.

                           versus

       ASHOK KUMAR AGGARWAL & ANR                     ..... Respondents
                   Through : None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 12.01.2017

1. The appeal was passed over on the first call as none was present for the appellant. Position remains the same on the second call.

2. On the last date of hearing also, none had appeared for the appellant.

3. It appears that the appellant is not interested in prosecuting the present appeal. The same is accordingly dismissed in default and for non- prosecution, along with the pending application.

HIMA KOHLI, J JANUARY 12, 2017 sk

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