Ajay Kumar vs State (Nct Of Delhi)
2017 Latest Caselaw 998 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                             RESERVED ON : 15th NOVEMBER, 2016
                              DECIDED ON : 20th FEBRUARY, 2017

+                                 CRL.A. 847/2014
      AJAY KUMAR                                         ..... Appellant
                         Through :     Mr.N.Hariharan, Sr.Advocate with
                                       Mr.Vaibhav Sharma, Mr.Avnish
                                       Rana, Mr.Siddharth S.Yadav &
                                       Mr.Aditya Vaibhav Singh,
                                       Advocates.

                         versus

      STATE (NCT OF DELHI)                             ..... Respondent
                    Through :          Ms.Meenakshi Dahiya, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.662/2014 titled 'Parveen Kumar vs. State'.

(S.P.GARG) JUDGE FEBRUARY 20, 2017 / tr