Ajit @ Babu @ Ganja vs State (Gnct Of Delhi)
2017 Latest Caselaw 685 Del

Citation : 2017 Latest Caselaw 685 Del
Judgement Date : 6 February, 2017

Delhi High Court

Ajit @ Babu @ Ganja vs State (Gnct Of Delhi) on 6 February, 2017

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                              RESERVED ON : 2nd FEBRUARY, 2017
                               DECIDED ON : 6th FEBRUARY, 2017

+                        CRL.A.404/2014
      AJIT @ BABU @ GANJA                               ..... Appellant
                         Through :   Ms.Manika Tripathy Pandey,
                                     Advocate.
                         versus
      STATE (GNCT OF DELHI)                             ..... Respondent
                         Through :   Mr.Arun K.Sharma, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.406/2014 titled 'Deepak vs. State (GNCT of Delhi) '.

(S.P.GARG) JUDGE FEBRUARY 06, 2017 / tr

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