Citation : 2017 Latest Caselaw 1052 Del
Judgement Date : 23 February, 2017
* IN THE HIGH COURT OF DELHI AT NEW DELHI
RESERVED ON : 9th NOVEMBER, 2016
DECIDED ON : 23rd FEBRUARY, 2017
+ CRL.M.C. 4149/2011
A KRISHNA REDDY ..... Petitioner
Through : Mr.Rajesh Anand, Advocate with
Ms.Radha, Advocate.
versus
CBI ..... Respondent
Through : Ms.Sonia Mathur, Standing Counsel
with Mr.Sushil Kumar Dubey &
Mr.Abhishek Chauhan, Advocates.
CORAM:
HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present petition is dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.M.C. 4031/2011 titled 'A Krishna Reddy vs. CBI Thr. Director'.
(S.P.GARG) JUDGE FEBRUARY 23, 2017 / tr
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