State (Nct) Of Delhi vs Harjot Singh Pelia
2017 Latest Caselaw 4169 Del

Citation : 2017 Latest Caselaw 4169 Del
Judgement Date : 16 August, 2017

Delhi High Court

State (Nct) Of Delhi vs Harjot Singh Pelia on 16 August, 2017

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                         RESERVED ON :          MAY 05, 2017
                         DECIDED ON :           AUGUST 16, 2017

+     CRL.REV.P. 166/2017 & Crl.M.A.3602/2017

      STATE (NCT) OF DELHI                            ..... Petitioner
                     Through :        Mr.Amit Gupta, APP.

                         VERSUS

      HARJOT SINGH PELIA                               ..... Respondent
                    Through :         None.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

1. The present revision petition is dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.Rev.P.110/2017 titled 'X' (Assumed name) vs.State & Anr.

(S.P.GARG) JUDGE AUGUST 16, 2017/sa

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