Subhash vs State
2017 Latest Caselaw 4168 Del

Citation : 2017 Latest Caselaw 4168 Del
Judgement Date : 16 August, 2017

Delhi High Court

Subhash vs State on 16 August, 2017

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*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 RESERVED ON : MAY 04, 2017
                                 DECIDED ON : AUGUST 16, 2017

+     CRL.A. 1298/2014 & Crl.M.B.10539/2014

      SUBHASH                                           ..... Appellant
                           Through :   Mr.Sanjay Suri with Mr.Rishabh
                                       Relen, Advocates.

                           VERSUS

      STATE                                        ..... Respondent
                           Through :   Mr.Amit Gupta, APP.


       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

1. The present appeal is allowed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.1120/2014 titled Yashpal vs.State.

(S.P.GARG) JUDGE AUGUST 16, 2017/sa

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