Kushal Kumar Goga vs Union Of India & Ors
2017 Latest Caselaw 3992 Del

$~R-23 to 25
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                           Decided on: 08.08.2017
+    W.P.(C) 7871/2014 & CM No.18467/2014
     AJIT SINGH MANN                                   ..... Petitioner
                         versus

     UNION OF INDIA & ORS                              ..... Respondents

And connected matters:

W.P.(C) 7893/2014 W.P.(C) 7898/2014 & CM No.18505/2014

Present: Mr. K.C. Aggarwal with Mr. Vishvanath Aggarwal, Advs. for petitioner.

Mr. Yeeshu Jain, Standing Counsel with Ms. Jyoti Tyagi, Adv. for L&B/LAC.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE S.P.GARG

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% The writ petitions are allowed. For detailed judgment, the decision dated 08.08.2017 in W.P.(C) No.7871/2014 may be referred to.

S. RAVINDRA BHAT, J

S.P.GARG, J AUGUST 08, 2017/kks