Rahis @ Ganja vs The State (Govt. Of Nct), Delhi
2017 Latest Caselaw 2078 Del

Citation : 2017 Latest Caselaw 2078 Del
Judgement Date : 27 April, 2017

Delhi High Court

Rahis @ Ganja vs The State (Govt. Of Nct), Delhi on 27 April, 2017

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                              RESERVED ON : 19th APRIL, 2017
                               DECIDED ON : 27th APRIL, 2017

+                        CRL.A.23/2016
      RAHIS @ GANJA                                      ..... Appellant
                         Through :    Mr.Amit Kumar, Proxy counsel.
                         versus
      THE STATE (GOVT. OF NCT), DELHI                    ..... Respondent
                         Through :    Mr.G.M.Farooqui, APP.

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.469/2014 titled 'Rajesh @ Prem vs. State NCT of Delhi '.

(S.P.GARG) JUDGE APRIL 27, 2017 / tr

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