Pradeep @ Lala vs State (Gnct Of Delhi)
2016 Latest Caselaw 4217 Del

Citation : 2016 Latest Caselaw 4217 Del
Judgement Date : 31 May, 2016

Delhi High Court

Pradeep @ Lala vs State (Gnct Of Delhi) on 31 May, 2016

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                               RESERVED ON : 23rd MAY, 2016
                                DECIDED ON : 31st MAY, 2016

+                  CRL.A.551/2015
      PRADEEP @ LALA                          ..... Appellant
                   Through : Mr.S.B.Dandapani, Advocate.

                    versus
      STATE (GNCT OF DELHI)                            ..... Respondent
                    Through :          Mr.Vinod Diwakar, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.28/2015 titled 'Phoolwati vs. State '.

(S.P.GARG) JUDGE MAY 31, 2016 / tr

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