Delhi Cooperative Group Housing ... vs Ashok Singh & Ors
2016 Latest Caselaw 3946 Del

Citation : 2016 Latest Caselaw 3946 Del
Judgement Date : 24 May, 2016

Delhi High Court

Delhi Cooperative Group Housing ... vs Ashok Singh & Ors on 24 May, 2016

Author: Gita Mittal

*IN THE HIGH COURT OF DELHI AT NEW DELHI
      +     W.P.(C) 8751/2015 and CM No.19324/2015

                               Reserved on : 22nd April, 2016
                             Date of decision : 24th May, 2016

     DELHI COOPERATIVE GROUP HOUSING SOCIETY
     LTD.                          ..... Petitioner
                  Through : Mr. Tarique Siddiqui and
                             Mr. Vishwendra Verma,
                             Advs.
                  versus
     ASHOK SINGH & ORS             ..... Respondents
                  Through : Mr. Rajat Aneja and Ms.
                             Shifa Nagar, Advs. for R-1
                             to 9.
     CORAM:
     HON'BLE MS. JUSTICE GITA MITTAL
     HON'BLE MR. JUSTICE I.S.MEHTA
                      JUDGMENT

GITA MITTAL, J.

For orders, see W.P.(C)No.6635/2014.

GITA MITTAL, J

I.S.MEHTA, J MAY 24, 2016 aj

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