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Prem Kumar And Ors vs Govt Of Nct Of Delhi And Ors
2016 Latest Caselaw 3889 Del

Citation : 2016 Latest Caselaw 3889 Del
Judgement Date : 23 May, 2016

Delhi High Court
Prem Kumar And Ors vs Govt Of Nct Of Delhi And Ors on 23 May, 2016
Author: Hima Kohli
$~21
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 1838/2016 & CM No.7897/2016
       PREM KUMAR AND ORS                        ..... Petitioners
                   Through : Mr. Bharat Bhushan, Advocate

                          versus

       GOVT OF NCT OF DELHI AND ORS               ..... Respondents
                    Through : Mr. Subhanshu Gupta, Adv. for R-1& 2
                    Mr. Ratan Kr. Singh, Advocate for R-3.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 23.05.2016

1. Counsel for the respondents No.1 & 2 states that the respondent No.2 has terminated the services of all the six petitioners, vide letter dated 6.5.2016, a copy whereof has been handed over, with a copy to the other side. The same is taken on record.

2. In view of the subsequent events that have occurred after the last date of hearing, nothing further survives for consideration in the present petition, which is accordingly disposed of, along with the pending application.

HIMA KOHLI, J MAY 23, 2016 sk/mk

 
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