M/S Trans Asian Industries ... vs Soni Dave
2016 Latest Caselaw 3764 Del

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI


                                          RESERVED ON: 10.03.2016
%                                       PRONOUNCED ON: 18.05.2016

+     RFA (OS) 107/2015, CM NOS.24418, 24419 & 24421/2015
M/S TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD.. Appellant
                   Through: Mr. Reyaz A. Jan, Sr. Advocate with
                   Ms. Nidhi Prashar, Advocate.

                  Versus

SONI DAVE                                             ..... Respondent
                        Through: Mr. Saurabh Prakash and Ms. Pragya
                        Srivastava, Advocates.


CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE R.K. GAUBA
S.RAVINDRA BHAT, J.

For detailed judgment, refer to judgment dated 18.05.2016 passed in RFA (OS) 106/2015 - titled as M/s Trans Asian Industries Expositions Pvt. Ltd vs. M/s G.S. Berar & Co. Pvt. Ltd. & Anr.

S. RAVINDRA BHAT (JUDGE)

R.K. GAUBA (JUDGE) MAY 18, 2016