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Mother Dairy vs Arvind Kumar Arora
2016 Latest Caselaw 3559 Del

Citation : 2016 Latest Caselaw 3559 Del
Judgement Date : 12 May, 2016

Delhi High Court
Mother Dairy vs Arvind Kumar Arora on 12 May, 2016
$~
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                             RESERVED ON: 23.02.2016
%                                         PRONOUNCED ON: 12.05.2016

+                          LPA 144/2015
MOTHER DAIRY                                                ..... Appellant

                  versus

ARVIND KUMAR ARORA                                         ..... Respondent

Appearance: Mr. Lalit Bhasin with Ms. Ratna Dwivedi Dhingra and Ms.
            Bhava Dhami, Advocates for appellant.
            Mr. Rajesh with Mr. Jitin Sahni, Advocates for respondent.


CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MS. JUSTICE DEEPA SHARMA
S.RAVINDRA BHAT, J.

For detailed order, refer to judgment dated 12.05.2016 in LPA 143/2015 - The Management Mother Dairy v. Arvind Kumar Arora.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) MAY 12, 2016

 
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