State vs Sajjad Haider @ Mohd.Parvez & Anr.
2016 Latest Caselaw 3558 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                              RESERVED ON : 12th FEBRUARY, 2016
                              DECIDED ON : 12th MAY, 2016

+                        CRL.A.1556/2013
      STATE                                              ..... Appellant
                         Through :    Mr.Amit Gupta, APP.


                         versus
      SAJJAD HAIDER @ MOHD.PARVEZ & ANR. ..... Respondents
                         Through :    Ms.Suman Chauhan, Advocate for
                                      Respondent No.1.
                                      Mr.Chandan Mishra, Advocate with
                                      Mr.Gaurav Dubey & Mr.Rajesh
                                      Pandit, Advocates for Respondent
                                      No.2
       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.797/2013 titled 'Sajjad Haider vs. The State (Govt. of NCT, Delhi) '.

(S.P.GARG) JUDGE MAY 12, 2016 / tr