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Attrey @ Attar Singh & Ors. vs State Nct Of Delhi
2016 Latest Caselaw 3553 Del

Citation : 2016 Latest Caselaw 3553 Del
Judgement Date : 12 May, 2016

Delhi High Court
Attrey @ Attar Singh & Ors. vs State Nct Of Delhi on 12 May, 2016
Author: S. P. Garg
$~
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     RESERVED ON : MAY 06,2016
                                     DECIDED ON : MAY 12,2016

+                       CRL.A. 132/2005

      ATTREY @ ATTAR SINGH & ORS.              ..... Appellants
                   Through  Mr.Rohit K. Nagpal Adv. with
                            appellant in person.

                        versus

      STATE NCT OF DELHI                             ..... Respondent
                    Through          Mr.Amit Gupta APP


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

1. The present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.140/2005 titled Ram Nivas vs.The State.

(S.P.GARG) JUDGE MAY 12, 2016/sa

 
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