Parmod vs State
2016 Latest Caselaw 3552 Del

Citation : 2016 Latest Caselaw 3552 Del
Judgement Date : 12 May, 2016

Delhi High Court

Parmod vs State on 12 May, 2016

Author: S. P. Garg

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     RESERVED ON : APRIL 25,2016
                                     DECIDED ON : MAY 12,2016

+                       CRL.A. 143/2005

      PARMOD                                           ..... Appellant
                        Through      Mr. Anurag Jain, Advocate
                        versus
      STATE                                            ..... Respondent
                        Through      Mr. Tarang Srivastava, APP.


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

1. The present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.140/2005 titled Ram Nivas vs.The State.

(S.P.GARG) JUDGE MAY 12, 2016/sa

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