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Sanjay vs State Nct Of Delhi
2016 Latest Caselaw 2535 Del

Citation : 2016 Latest Caselaw 2535 Del
Judgement Date : 31 March, 2016

Delhi High Court
Sanjay vs State Nct Of Delhi on 31 March, 2016
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 9th MARCH, 2016
                               DECIDED ON : 31st MARCH, 2016

+                         CRL.A. 1513/2013
      SANJAY                                             ..... Appellant
                          Through :    Mr.Jivesh Tiwari, Advocate.

                          versus


      STATE NCT OF DELHI                                 ..... Respondent
                          Through :    Mr.Vinod Diwakar, APP.


       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of Crl.A. 1577/2013

titled 'Surender vs. State NCT of Delhi'.

(S.P.GARG) JUDGE MARCH 31, 2016 / tr

 
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