Gopal Bansal & Anr vs Registrar Of Cooperative ...
2016 Latest Caselaw 2399 Del

$~4
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                             DECIDED ON: 28.03.2016

+                       W.P. (C) 3641/2014
      GOPAL BANSAL & ANR                                    ..... Petitioners

                        versus

      REGISTRAR OF COOPERATIVE SOCIETIES & ANR
                                            ..... Respondents

      Appearance: Mr. C. Hari Shankar, Sr. Advocate with Mr. S. Sunil
      and Mr. N. Jagdish, Advocates for petitioners.

      Mr. Naushad Ahmad Khan, Standing Counsel (Civil), GNCTD with
      Ms. Astha Nigam, Advocate for Resp-1/RCS.

      CORAM:
      HON'BLE MR. JUSTICE S. RAVINDRA BHAT
      HON'BLE MS. JUSTICE DEEPA SHARMA
      S.RAVINDRA BHAT, J. (ORAL)

For detailed decision, please see judgment dated 28.03.2016 passed in W.P.(C)2908/2014.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) MARCH 28, 2016 /vikas/