Juber Khan vs Union Of India And Anr
2016 Latest Caselaw 533 Del

Citation : 2016 Latest Caselaw 533 Del
Judgement Date : 22 January, 2016

Delhi High Court

Juber Khan vs Union Of India And Anr on 22 January, 2016

Author: Hima Kohli

$~4
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 445/2016
      JUBER KHAN                                    ..... Petitioner
                        Through : Ms. Saahila Lamba, Advocate

                        versus

      UNION OF INDIA AND ANR                     ..... Respondents
                     Through : Mr. Arvind Sharma, Advocate

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI
      HON'BLE MR. JUSTICE SUNIL GAUR

                        ORDER

% 22.01.2016

Counsel for the petitioner states that she does not wish to press

the present petition for the reason that after filing the same, her client

has received an order disposing of his appeal dated 8.10.2015.

Accordingly, the petition is disposed of.

HIMA KOHLI, J

SUNIL GAUR, J JANUARY 22, 2016 sk/ap

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