Ntpc Ltd. vs Siemens Atiengesellschaft
2016 Latest Caselaw 7577 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                   Reserved on: 25.04.2016
                                 Pronounced on: 23.12.2016
+      FAO (OS) 372/2012

       NATIONAL THERMAL POWER CORPORATION LTD.
                                                   ..... Appellant
                    Through: Dr. Ashwani Kumar, Sr. Advocate
                             with Ms. Ruchi Gour Narula and Ms.
                             Smitakshi Talukdar, Advocates, for
                             appellant.
                    versus

       SIEMENS ATIENGESELLSCHAFT                    ..... Respondent

Through: Sh. Parag. P. Tripathi, Sr. Advocate with Sh. Anil Bhatnagar, Sh. Amit Dhindra, Sh. Aman Leekha, Sh. Amandeep Bawa and Sh. Shikhar Khare, Advocates, for respondent. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE DEEPA SHARMA MR. JUSTICE S. RAVINDRA BHAT % FAO (OS) 372/2012 stands dismissed with costs throughout.

For detailed judgment, the decision dated 23.12.2016 in FAO(OS) 371/2012 may be referred to.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) DECEMBER 23, 2016

FAO (OS) 372/2012 Page 1