Narayan vs State
2016 Latest Caselaw 7533 Del

Citation : 2016 Latest Caselaw 7533 Del
Judgement Date : 21 December, 2016

Delhi High Court

Narayan vs State on 21 December, 2016

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                              RESERVED ON : 23rd SEPTEMBER, 2016
                                DECIDED ON : 21st DECEMBER, 2016

+                         CRL.A.565/2014
      NARAYAN                                           ..... Appellant
                          Through :    Mr.Sanjeev Bhatnagar, Advocate with
                                       Ms.Rupi Sagar, Advocate.
                          versus
      STATE                                             ..... Respondent
                          Through :    Ms.Meenakshi Dahiya, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.572/2014 titled 'Bheru Lal vs. State '.

(S.P.GARG) JUDGE DECEMBER 21, 2016 / tr

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