Sunita vs The State
2016 Latest Caselaw 7502 Del

Citation : 2016 Latest Caselaw 7502 Del
Judgement Date : 20 December, 2016

Delhi High Court

Sunita vs The State on 20 December, 2016

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                                  RESERVED ON : 28th JULY, 2016
                                   DECIDED ON : 20th DECEMBER, 2016

+                          CRL.A.1367/2014
      SUNITA                                      ..... Appellant
                           Through :   Mr.B.R.Kaushik, Advocate.
                           versus
      THE STATE                                          ..... Respondent
                           Through :   Mr.Panna Lal Sharma, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.1746/2014 titled 'Naveen vs. The State '.

(S.P.GARG) JUDGE DECEMBER 20, 2016 / tr

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