Sumita Kapil & Ors vs J.S Kapil & Ors.
2016 Latest Caselaw 5286 Del

Citation : 2016 Latest Caselaw 5286 Del
Judgement Date : 10 August, 2016

Delhi High Court

Sumita Kapil & Ors vs J.S Kapil & Ors. on 10 August, 2016

$~27.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     TR.P.(C) 22/2014
      SUMITA KAPIL & ORS                      ..... Petitioners
                   Through Ms.Astha, Advocate

                         versus

      J.S KAPIL & ORS.                            .... Respondents
                     Through Mr.Hitesh Batra, Advocate for
                     R-3 & R-4

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                         ORDER

% 10.08.2016

1. Learned counsel for the petitioners states that the present petition has been rendered infructuous as all the four suits in question have been transferred to the District Court and orders of clubbing have already been passed.

2. The petition is accordingly disposed of.

HIMA KOHLI, J AUGUST 10, 2016 mk

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