Sp Tripathi Io Ncb vs Amrik Singh And Another
2015 Latest Caselaw 7254 Del

Citation : 2015 Latest Caselaw 7254 Del
Judgement Date : 22 September, 2015

Delhi High Court

Sp Tripathi Io Ncb vs Amrik Singh And Another on 22 September, 2015

Author: Suresh Kait

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               Delivered on: 22 September, 2015

                             CRL.A. No. 255/1996

SP TRIPATHI IO NCB                                  ..... Appellant
               Represented by: Mr. Satish Aggarwala, Advocate.
               Versus
AMRIK SINGH AND ANOTHER                         ..... Respondents
         Represented by: Mr. Amit Sharma and Mr. Aditya
                           Bhardwaj, Advocates for Respondent
                           No.1.
                           Mr. Rajan Bakshi, Advocate for
                           Respondent No.2.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed judgment, see Criminal Appeal No.254/1996.

SURESH KAIT (JUDGE) SEPTEMBER 22, 2015 RS

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