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Star Sports Inida Pvt Ltd vs Jagjit Singh Kohli & Ors.
2015 Latest Caselaw 7071 Del

Citation : 2015 Latest Caselaw 7071 Del
Judgement Date : 17 September, 2015

Delhi High Court
Star Sports Inida Pvt Ltd vs Jagjit Singh Kohli & Ors. on 17 September, 2015
Author: Hima Kohli
$~45 CCP
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CCP(O)Nos.154/2014 & 34/2014 in CS(OS) 349/2014
     STAR SPORTS INIDA PVT LTD                  ..... Petitioner
                    Through : Ms. Sneha Jain, Advocate

                    versus
     JAGJIT SINGH KOHLI & ORS.                   ..... Respondents
                    Through : Mr. Diggaj Pathak, Advocate
     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 17.09.2015

Counsel for the petitioner states that in view of the fact that she

has withdrawn CS(OS)No.349/2014, she does not wish to press the

present contempt petitions. The same are accordingly disposed of.

HIMA KOHLI, J SEPTEMBER 17, 2015 sk

 
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