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M/S B E Contracts (P) Ltd vs M/S Era Infra Engineering Ltd
2015 Latest Caselaw 8586 Del

Citation : 2015 Latest Caselaw 8586 Del
Judgement Date : 18 November, 2015

Delhi High Court
M/S B E Contracts (P) Ltd vs M/S Era Infra Engineering Ltd on 18 November, 2015
Author: Hima Kohli
$~38
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(OS) 3282/2015
       M/S B E CONTRACTS (P) LTD                       ..... Plaintiff
                      Through : Mr. Sheetesh Khana, Advocate

                          versus

       M/S ERA INFRA ENGINEERING LTD                          ..... Defendant
                      Through : None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                     ORDER

% 18.11.2015

1. The suit is listed in the category of 'directions'.

2. Having regard to the fact that the plaintiff has valued the suit for

the purposes of pecuniary jurisdiction at Rs.67.00 lacs, which is below

Rs.1.00 crore, the Registry is directed to return the plaint to the

counsel for the plaintiff for the same to be presented before the

competent court vested with the pecuniary jurisdiction to entertain

the same.

3. The suit is disposed of.

HIMA KOHLI, J NOVEMBER 18, 2015 sk

 
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