Raghunath Singh vs The State & Ors
2015 Latest Caselaw 86 Del

Citation : 2015 Latest Caselaw 86 Del
Judgement Date : 7 January, 2015

Delhi High Court

Raghunath Singh vs The State & Ors on 7 January, 2015

Author: A. K. Pathak

$~40
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(CRL) 874/2014
                                          Decided on 7th January, 2015

    RAGHUNATH SINGH                               ..... Petitioner
                Through:         Mr. K.K. Jha Kamal, Adv.

                     Versus

    THE STATE & ORS                               ..... Respondents
                  Through:       Mr. Rajesh Mahajan, Addl. Standing
                                 Counsel with Ms. Shinjan Jain, Adv.
                                 along with ASI Jagpal Singh, DIU
                                 West Distt.
                                 Mr. Sachin Kumar, Adv. for R-2 &
                                 R-3.
CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK

A.K.PATHAK, J.(ORAL)

    For judgment see W.P.(Crl.) No.808/2014.



                                               A.K. PATHAK, J.

JANUARY 07, 2015 ga

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