Ranvir Singh @ Munim & Anr. vs State
2015 Latest Caselaw 9402 Del

$~2
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                 Date of Decision: 17th December, 2015
+                       CRL.A. 1525/2013
      RANVIR SINGH @ MUNIM & ANR.                       ..... Appellants
                        Through:      Ms. Aishwarya Rao, Adv.
                        versus
      STATE                                            ..... Respondent

Through: Ms. Aashaa Tiwari, APP with Inspector Sanjeev Chahar, P.S. Kashmere Gate.

CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.K.GAUBA R.K.GAUBA, J (ORAL) For detailed judgment, the decision dated 17.12.2015 in Crl.A. No.1503/2013 may be referred to.

R.K. GAUBA (JUDGE)

SANJIV KHANNA (JUDGE)

DECEMBER, 17, 2015/ss