Kamal vs State (Nct Of Delhi)
2015 Latest Caselaw 5649 Del

Citation : 2015 Latest Caselaw 5649 Del
Judgement Date : 5 August, 2015

Delhi High Court

Kamal vs State (Nct Of Delhi) on 5 August, 2015

Author: Sanjiv Khanna

$~R-23 (Part-A)
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                   Date of Decision: 5th August, 2015
+      CRL.A. 267/2015
       KAMAL                                         ..... Appellant
                         Through:   Mr. Javed Alvi, Adv.

                         versus

       STATE (NCT OF DELHI)                           ..... Respondent
                     Through:       Ms. Aashaa Tiwari, APP for State
                                    with SI Roshan Lal, from PS
                                    Nangloi.
       CORAM:
       HON'BLE MR. JUSTICE SANJIV KHANNA
       HON'BLE MR. JUSTICE R.K.GAUBA
SANJIV KHANNA, J (ORAL)
       For detailed judgment, the decision dated 05.08.2015 in Crl.A.
No.269/2015 may be referred to.


                                                 SANJIV KHANNA, J.

R.K. GAUBA, J. AUGUST 05, 2015 mr

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