M/S Bansal Trading Company vs M/S Rajit Paints Ltd & Ors
2015 Latest Caselaw 3529 Del

Citation : 2015 Latest Caselaw 3529 Del
Judgement Date : 30 April, 2015

Delhi High Court

M/S Bansal Trading Company vs M/S Rajit Paints Ltd & Ors on 30 April, 2015

Author: Hima Kohli

$~38.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CS(OS) 3486/2012
     M/S BANSAL TRADING COMPANY                 ..... Plaintiff
                   Through: Mr. Rajesh Bhatia, Advocate with
                   Mr. Ram Kanwar, Advocate

                       versus

     M/S RAJIT PAINTS LTD & ORS                      ..... Defendants
                     Through: None

     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI

                       ORDER

% 30.04.2015

1. Counsel for the plaintiff states that his client has arrived at an

out of court settlement with the defendants and therefore, seeks leave

to withdraw the present suit.

2. Leave, as prayed for, is granted. The suit is dismissed as

withdrawn.

HIMA KOHLI, J APRIL 30, 2015 rkb

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