Bank Of Maharashtra vs All India Bank Deposit Collectors ...
2015 Latest Caselaw 3166 Del

Citation : 2015 Latest Caselaw 3166 Del
Judgement Date : 20 April, 2015

Delhi High Court

Bank Of Maharashtra vs All India Bank Deposit Collectors ... on 20 April, 2015

Author: Suresh Kait

$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI

%                     Judgment delivered on: April 20, 2015

+      W.P.(C) 8380/2014

BANK OF MAHARASHTRA                       ..... Petitioner
                Represented by:- Mr. Jagat Arora &
                Mr. Rajat Arora, Advocates for the
                petitioners.

                       versus

ALL INDIA BANK DEPOSIT COLLECTORS FEDERATION &
ANR                               ..... Respondents
                 Mr. Inderjit Singh, Advocate for
                 respondent No.1/Federation.
                 Ms. Rashmi B. Singh, Advocate for
                 respondent No.2.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed order see W.P.(C) 7571/2014.

SURESH KAIT (JUDGE)

April 20, 2015 jg

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