Citation : 2015 Latest Caselaw 3164 Del
Judgement Date : 20 April, 2015
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Judgment delivered on: April 20, 2015
+ W.P.(C) 8384/2014
INDIAN BANK ..... Petitioner
Represented by:- Mr. Jagat Arora &
Mr. Rajat Arora, Advocates for the
petitioners.
versus
ALL INDIA BANK DEPOSIT COLLECTORS FEDERATION &
ANR ..... Respondents
Mr. Inderjit Singh, Advocate for
respondent No.1/Federation.
Ms. Rashmi B. Singh, Advocate for
respondent No.2.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
SURESH KAIT, J.
For detailed order see W.P.(C) 7571/2014.
SURESH KAIT (JUDGE)
April 20, 2015 jg
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