Sandeep Kumar vs State
2014 Latest Caselaw 4674 Del

Citation : 2014 Latest Caselaw 4674 Del
Judgement Date : 19 September, 2014

Delhi High Court

Sandeep Kumar vs State on 19 September, 2014

*   IN THE HIGH COURT OF DELHI AT NEW DELHI
%                    Judgment reserved on :15.09.2014
                    Judgment delivered on : 19.09.2014

+   BAIL APPLN. 1492/2014
    SANDEEP KUMAR                             ..... Petitioner
                   Through        Mr. Sudhir Nandrajog, Sr. Adv.
                                  with Mr. Sumit Chaudhary, Adv.
                      versus
    STATE                                     ..... Respondent
                      Through     Ms. Kusum Dhalla, APP along
                                  with SI Ajay Karan Sharma.
CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

INDERMEET KAUR, J.

For orders see Crl.Rev.P.No.714/2013.

SEPTEMBER 19, 2014/A INDERMEET KAUR, J

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