Giri Raj vs Land & Building Department & Ors.
2014 Latest Caselaw 4620 Del

          *IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 18th September, 2014

+                            LPA No.444/2013
       GIRI RAJ                                         ..... Appellant
                      Through:      Mr. N.S. Dalal with Mr. Devesh
                                    Pratap Singh & Mr. Amit Rana, Advs.

                                 Versus

    LAND & BUILDING DEPARTMENT & ORS. ..... Respondents
                  Through: Mr. Sanjay Poddar, Sr. Adv. with Mr.
                           Yeeshu Jain & Mr. Siddharth Panda,
                           Advs. for R-1&2.
                           Ms. Shobhana Takiar, Adv. for DDA.
CORAM:-
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

RAJIV SAHAI ENDLAW, J.

For judgment, see LPA No.417/2013 titled Prem Raj Vs. Land & Building Department & Ors.

RAJIV SAHAI ENDLAW, J.

CHIEF JUSTICE SEPTEMBER 18, 2014 'gsr'