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Kailash Chandra Ghildiyal vs State Of Uttarakhand & Others
2014 Latest Caselaw 4460 Del

Citation : 2014 Latest Caselaw 4460 Del
Judgement Date : 15 September, 2014

Delhi High Court
Kailash Chandra Ghildiyal vs State Of Uttarakhand & Others on 15 September, 2014
WPCRL no. 1098 of 2014


U.C. Dhyani, J.

Mr. Pawan Mishra, Advocate for the writ petitioner.

Mr. V.K. Gemini, Dy. Advocate General with Mr. K.S. Rawal, Brief Holder for the respondent State.

Mr. Sandeep Tandon, Advocate for the private respondent.

Learned counsel for the writ petitioner seeks and is permitted to withdraw the criminal writ petition.

The same is, therefore, dismissed as withdrawn.

Stay application no. 10316 of 2014 also stands disposed of.

(U.C. Dhyani, J.) 15.09.2014 HN

 
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