Dr. Sarla Gupta vs Gnct Of Delhi And Ors.
2014 Latest Caselaw 4304 Del

* IN THE HIGH COURT OF DELHI AT NEW DELHI
                                             Decided on: 09.09.2014

+      W.P.(C) 4167/2014, C.M. NO.8362/2014
       DR. SARLA GUPTA                           ..... Petitioner
                       versus
       GNCT OF DELHI & ORS.                      ..... Respondents

Through: Ms. Pratima. K. Gupta and Sh. Abhishek Goyal, Advocates, for petitioner in Item No.26. Sh. Rakesh Tikku, Sr. Advocate with Ms. Pratima. K. Gupta, Sh. Abhishek Goyal and Sh. Sandeep Kumar, Advocates, for petitioner in Item No.27. Ms. Zubeda Begum, Standing Counsel, GNCTD, for Resp. Nos. 1 and 2 (Item Nos. 26 and 27). Sh. Naresh Kaushik with Ms. Amita Singh Kalkal and Ms. Aditi Gupta, Advocates, for Resp. No.3/DHC (Item Nos. 26 and 27).

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIPIN SANGHI

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

% For detailed judgment, the decision dated 09.09.2014 in ITA 4151/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

VIPIN SANGHI (JUDGE) SEPTEMBER 09, 2014 'ajk'

W.P.(C) 4151/2014 & W.P.(C) 4167/2014 Page 1